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  • Indian Laws crpc
  • Saving Section-5

Code of Criminal Procedure Act, 1973

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Chapter I Preliminary
5 Saving
Description  Nothing contained in this Code shall, in the absence of a specific provision to the contrary, affect any special or local law for the time being in force, or any special jurisdiction or power conferred, or any special form of procedure prescribed, by any other law for the time being in force.










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